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State of Punjab - Section

Section 173 in Punjab Jail Manual, 1996

173. Duties of Pharmacist.

- The pharmacist shall be responsible :-
(i)for the safe custody of medicines and equipment, bedding and clothing of the hospital and for the proper supply of these articles to the patients in hospital according to the instructions of the Medical Officer and the Additional Medical Officer;
(ii)for the correct and proper dispensing of medicines and ensuring that almirahs are securely locked;
(iii)for keeping the dispensary clean and tidy;
(iv)for helping the Medical Officer and Additional Medical Officer in maintaining the records; and the weight of prisoners.
(v)for maintaining temperature charts of prisoners admitted into the hospital.
Rules, etc., Applicable to Officers Generally
(a)All officers