Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act] State of Arunachal Pradesh - Subsection Section 24(4)(n) in Apex Professional University Act, 2012 (n)To prescribe manner in which, conditions subject to which an institutions or organizations may be designated as National Coordinator or Service Provider and to cancel such designation;