Gujarat High Court
Commissioner Of Central Excise And ... vs Swati Polyester on 11 March, 2016
Author: Akil Kureshi
Bench: Akil Kureshi, Mohinder Pal
O/OJMCA/12/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC. CIVIL APPLICATION (OJ) NO. 12 of 2016
In
CIVIL APPLICATION (OJ) NO. 21 of 2016
In
STAMP NUMBER NO. 3338 of 2015
In
TAX APPEAL NO. 1614 of 2007
==========================================================
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS,SURAT-
II....Applicant(s)
Versus
SWATI POLYESTER....Respondent(s)
==========================================================
Appearance:
MR YN RAVANI, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 11/03/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) On the condition that all office objections are removed latest by 21.03.2014, O.J. Civil Application No. 21 of 2016 is restored to file. O.J.Misc. Civil Application is disposed of.
(AKIL KURESHI, J.)
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O/OJMCA/12/2016 ORDER
(MOHINDER PAL, J.)
Jyoti
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