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[Cites 0, Cited by 0] [Section 78(11)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(11)(f) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(f)As far as practicable, the time taken for passing an adoption order, shall not exceed two months from the date of filing of application.