Supreme Court - Daily Orders
Commissioner Of Customs ... vs Bridgestone India Pvt.Ltd. on 13 February, 2014
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ITEM NO.100 REGISTRAR COURT.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 5308 OF 2012
BEFORE THE REGISTRAR M.A. SAYEED
COMMISSIONER OF CUSTOMS (IMPORT)MUMBAI Appellant (s)
VERSUS
BRIDGESTONE INDIA PVT.LTD. Respondent(s)
(With appln(s) for stay,exemption from filing c/c of the impugned Judgment)
Date: 13/02/2014 This Appeal was called on for hearing today.
For Appellant(s)
Mr. S. Ram Subramanian, Adv.
Mr. Arvind Kumar Sharma,Adv.
For Respondent(s)
Mr. Nitin Mishra, Adv.
M/S. Khaitan & Co.,Adv.
UPON hearing counsel the Court made the following
O R D E R
The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.
| | | (M.A. SAYEED) | | | |REGISTRAR | | | | | rd