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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(1)The University shall include the Faculties of Arts, Education, Science, Law, Commerce and Rural Studies and such other Faculties as may be prescribed by the Statutes. Each Faculty shall comprise such subjects as may be prescribed by the Statutes.