Section 27 in The Jammu and Kashmir General Sales Tax Act, 1962
27. Repeal.
(1)The Jammu and Kashmir General Sales Tax Act, Svt. 2004 is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Act shall be deemed to have been done or taken under this Act as if this Act were in force on the day such thing was done or action was taken.
