Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] State of Punjab - Section Section 12 in Forest Rules 12. Rights of the Rai and Rupi. - Nothing in these rules shall be deemed to interfere with the recorded "sporting rights" of the Rai and Rupi within the limits of his own jagir.
