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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(ii) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(ii)The insulation shall be of sufficient thickness so that the thermal conductance at 150C (expressed in calories or sq. cm. per hour per degree centigrade temperature differential) does not exceed the limit prescribed by the Chief Controller.