Supreme Court - Daily Orders
The State Of Kerala vs Leesamma Joseph on 23 March, 2021
Bench: Sanjay Kishan Kaul, R. Subhash Reddy
ITEM NO.13 Court 8 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 59/2021
THE STATE OF KERALA & ORS. Appellant(s)
VERSUS
LEESAMMA JOSEPH Respondent(s)
([MR. GAURAV AGRAWAL, ADVOCATE APPOINTED AS AMICUS CURIAE][FOR
DISPOSAL AT THE END OF MISCELLANEOUS BOARD] )
Date : 23-03-2021 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Appellant(s) Mr. Jishnu M.L., Adv.
Ms. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
Mr. G. Prakash, AOR
For Respondent(s) Mr. Gaurav Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the election petition being taken up, no time is left to hear this matter.
List tomorrow i.e. on 24.03.2021 at the end of the miscellaneous Board.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2021.03.23 18:23:47 IST Reason: