Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Gujarat - Subsection Section 94(2) in Gujarat State Council for Physiotherapy Rules, 2013 (2). The provident fund of the Gujarat physiotherapy Council shall be merged and form part of the provident fund established under this rules.
