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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(2)(t) in Himachal Pradesh Board of School Education Act, 1968

(t)[] [Clause (q) renumbered as clause (t) vide Act No. 15 of 1992.] all matters which by this Act are to be or may be prescribed provided for by Regulations.