Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Dda vs Derc And Ors on 13 October, 2022

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~R49
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 7292/2009
                               DDA                                        ..... Petitioner
                                                Through: Mr. Vaibhav Agnihotri & Mr.
                                                         Shaurya, Advs.

                                                     versus
                                 DERC AND ORS.                                          ..... Respondents
                                                     Through:       Mr. Rahul Kinra & Ms. Manu Tiwari,
                                                                    Advs. for R-2 to 4.
                                 CORAM:
                                 HON'BLE MR. JUSTICE VIBHU BAKHRU
                                 HON'BLE MR. JUSTICE AMIT MAHAJAN
                                              ORDER

% 13.10.2022

1. A request for an adjournment is made by the learned counsels for the parties.

2. At their request, the hearing of the present petition is adjourned.

3. The petition to remain on board but the same will not be taken up for hearing on or before 01.03.2023.

VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 13, 2022 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:17.10.2022