Delhi High Court - Orders
Dda vs Derc And Ors on 13 October, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7292/2009
DDA ..... Petitioner
Through: Mr. Vaibhav Agnihotri & Mr.
Shaurya, Advs.
versus
DERC AND ORS. ..... Respondents
Through: Mr. Rahul Kinra & Ms. Manu Tiwari,
Advs. for R-2 to 4.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 13.10.2022
1. A request for an adjournment is made by the learned counsels for the parties.
2. At their request, the hearing of the present petition is adjourned.
3. The petition to remain on board but the same will not be taken up for hearing on or before 01.03.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 13, 2022 'gsr' Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:17.10.2022