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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(iii) in Census Rules, 1990

(iii)[publish] [Replaced the earlier word 'Publish' by Notification dated.19.7.94.] in the gazette the reference date for the census and the period during which houselisting operations and population census will take place under section 3 of the Act;