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Central Administrative Tribunal - Delhi

Neeraj Sehrawat vs Vijay Kumar Dev &Amp; Anr on 11 October, 2019

                   Central Administrative Tribunal
                     Principal Bench, New Delhi

                CP No.365/2019 in OA No.321/2019

            New Delhi, this the 11th day of October, 2019

Hon'ble Mr. S.N.Terdal, Member (Judicial)
Hon'ble Mr.A.K. Bishnoi, Member (Administrative)

Neeraj Sehrawat (Aged about 26 Years)
S/o Shri Rajender Singh
R/o 1029, Near Gatta Factory,
Mahipal Pur, New Delhi-110037.        -Applicant

(By Advocate: Mr.Rajesh Chauhan for S.K. Associates)

                                  Versus
1.     Shri Vijay Kumar Dev
       Chief Secretary, GNCTD
       Delhi Secretariat, New Delhi.

2.     Shri Amulya Patnaik,
       Commissioner of Police,
       Delhi Police, New Delhi.                 - Respondents

                         O R D E R (ORAL)

By Hon'ble Mr. S.N. Terdal, Member(J):-

In view of the order dated 20.09.2019 passed by the respondents, this CP is closed and notices issued to respondents are discharged. However, the applicant is at liberty to seek remedy as per the law, if so advised.
       (A.K.Bishnoi)                       (S.N. Terdal)
        Member(A)                          Member (J)

/mk/