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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(c) in Chandigarh Allotment of Low Cost Tenements on Lease and Hire Purchase Basis Scheme, 1979

(c)to re-enter, re-take or resume possession of any tenement whenever required or to order removal of persons in unauthorised occupation of the tenement;