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Union of India - Section

Section 8 in The Armed Forces Tribunal (Practice) Rules, 2009

8. Receipt of papers. —

(1)All pleadings and papers shall be received in the Registry only during the office hours on the working days, provided they are presented or sent by post in the manner provided under rule 4 of the AFT (Procedure) Rules, 2008.
(2)All pleadings and papers received before 12 noon shall ordinarily be processed immediately for being listed before the Bench on the next working day. ___________
(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.