Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Uttarakhand - Subsection Section 50(3) in The Uttarakhand Police Act, 2007 (3)The Special Crime Investigation Units may also investigate other offences, as may be specified by general or special order of Director General of Police.
