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Union of India - Section

Section 20 in The Information Techonolgy (Procedure and Safeguards for interception, Monitoring and Decryption of Information) Rules, 2009

20. Intermediary to ensure effective check in handling matter of interception or monitoring or decryption of information

.-The intermediary or person in-charge of computer resources shall put in place adequate and effective internal checks to ensure the unauthorised interception of information does not take place and extreme secrecy is maintained and utmost care and precaution shall be taken in the matter of interception or monitoring or decryption of information as it affects privacy of citizens and also that it is handled only by the designated officers of the intermediary and no other person of the intermediary or person in-charge of computer resources shall have access to such intercepted or monitored or decrypted information.