Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 369] [Entire Act]

State of Chattisgarh - Subsection

Section 369(a) in The Chhattisgarh Municipal Corporation Act, 1956

(a)by giving or tendering to any person whose name has been entered in the assessment list of the owners, or one of the owners of the property concerned, or to the occupier thereof; or