Bombay High Court
Rajendra Bhausaheb Bhange And Another vs The State Of Maharashtra And Another on 6 December, 2023
Author: R. G. Avachat
Bench: R. G. Avachat
1 957.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
957 CRIMINAL APPLICATION NO.1012 OF 2022
RAJENDRA BHAUSAHEB BHANGE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
...
Advocate for Applicants : Mr. B. G. Sagade.
APP for Respondent/State: Ms. R. R. Tandale.
Advocate for Respondent No.2 : Mr. Narayan B. Narwade.
...
CORAM : R. G. AVACHAT and
SANJAY A. DESHMUKH, JJ.
DATE : 06th December, 2023.
Per Court:
. The learned counsel for respondent No.2 seeks time.
2 Stand over to 16th January, 2024.
3 Interim relief, if any, to continue till then.
[ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga ::: Uploaded on - 07/12/2023 ::: Downloaded on - 08/12/2023 10:46:43 :::