Section 3 in Haryana Co-operative Societies Rules, 1989
3. Co-operative Principles.
- Sections 4 and 131 (2) (ii). - A Society shall have its object for the promotion of the economic-interest of its membersin accordance with the Coopertive principles which mean,-(i)Voluntary and open membership ;(ii)democratic control;(iii)limited interest on capital;(iv)equitable distribution of surplus;(v)Co-operative education ;(vi)Cooperation among cooperative;
