54. Directions by [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government.
- Notwithstanding anything contained in this Act the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government shall have power to give to a district school board all such directions as it may consider necessary in regard to any matter connected with primary education and the district school board shall comply with such directions.
