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[Cites 0, Cited by 0] [Section 18(3A)] [Section 18] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 18(3A)(a) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(a)the ultimate holding interest of the REIT in the underlying SPV(s) is not less than twenty six per cent;