Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 954] [Entire Act] State of Uttar Pradesh - Subsection Section 954(4) in Rules under the United Provinces Excise Act, 1910 (4)If there be any increase in weight, the full quantity delivered including such increase shall be entered in the register or receipts.
