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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(5)(a) in Rajasthan Habitual Offenders Rules, 1955

(a)deviate from the route or exceed the time specified in the intimation sent by him, whether in going to or in returning from the place of destination, or