Madhya Pradesh High Court
Aditya Rahangdale vs The State Of Madhya Pradesh on 25 June, 2018
THE HIGH COURT OF MADHYA PRADESH W.P. Nos. 12602/2018, 12716/2018, 12787/2018, 12831/2018, 12832/2018, 12975/2018, 12998/2018, 13008/2018, 13071/2018, 13411/2018, 11419/2018, 12740/2018, 13495/2018, W.A.No.808/2018, W.P.Nos.13538/2018, 12789/2018, 13368/2018, 12760/2018, 12723/2018, 12785/2018, 12847/2018, 12826/2018, 13659/2018, 13846/2018, 13839/2018, 13812/2018, 13797/2018, 13715/2018, 13422/2018, 13782/2018, 13783/2018, 13815/2018 and 13845/2018 Jabalpur, Dated: 25-06-2018 Ms. Nimisha Jaiswal, Dy. Commissioner (Revenue), OIC of the case is present in person.
List on 27.6.2018.
(Hemant Gupta) (Vijay Kumar Shukla)
Chief Justice Judge
C
Digitally signed by CHRISTOPHER PHILIP
Date: 2018.06.26 10:44:44 +05'30'