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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(10) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(10)"Oil Palm Growers' Co-operative Society" means a Society registered under [the Telangana Co-operative Societies Act] [Adapted by G.O.Ms.No.53, Agriculture and Cooperation (Coop.II) Department, dated 20.05.2016.], 1964(Act No.7 of 1964), which has among its objects and functions the cultivation and sale of oil palm FFB by its members, and includes the Federation of any such Societies;