Punjab-Haryana High Court
Haryana State Industrial Development ... vs Ishwar And Others on 2 November, 2021
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
XOBJR-37-2019 (O&M) in/and
RFA No. 1376 of 2019(O&M)
Date of decision: 02.11.2021
Haryana State Industrial Development Corporation (now Haryana State Industrial
and Infrastructure Development Corporation Limited), Sector 6, Panchkula,
AGM(HSIIDC) ...Appellant(s)
Versus
Ishwar and others ......Respondent(s)
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:- Mr. Ashwani Kumar Chopra, Senior Advocate with
Mr. Pritam Singh Saini, Advocate and
Mr. Vidul Kapoor, Advocate, for the HSIIDC.
Mr. Jai Vir Yadav, Senior Advocate with
Mr. Nitish Sharma, Advocate
Mr. Rajesh K. Sheoran, Advocate,
Mr. Amit Jain, Advocate,
Mr. Ajay Jain, Advocate,
Mr. Gulshan Nandwani, Advocate,
Mr. Sahil Gupta, Advocate,
Mr. Sanjay Vashisht, Advocate,
Mr. Akash Vashisht, Advocate,
Mr. Sanjay Vij, Advocate,
Mr. Atul Yadav, Advocate,
Mr. Ram Darshan Yadav, Advocate,
Mr. Nipun Vashisht, Advocate,
Mr. Nilesh Bhardwaj, Advocate,
Mr. Chetan Salathia, Advocate,
for the landowners.
Mr. Shivendra Swaroop, AAG, Haryana.
****
ANIL KSHETARPAL, J.
For orders, see order of the even date passed in Regular First Appeal No.1350 of 2019, titled as Haryana State Industrial Development Corporation (now Haryana State Industrial and Infrastructure Development Corporation Limited) Vs.Sultan Singh and others.
02.11.2021 (ANIL KSHETARPAL)
joyti JUDGE
Whether reasoned/speaking? Yes/No
Whether reportable? Yes/No
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