Jharkhand High Court
M/S Vxl Computer Through Its Director vs The State Of Jharkhand Through The ... on 12 December, 2025
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.7194 of 2025
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M/s VXL Computer through its Director, Vinod Behl .... Petitioner Versus The State of Jharkhand through the Secretary, Department of Industries, Ranchi & Ors. .... Respondents ....
CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. Krishna Murari, Adv.
For the State : AC to AG
For the JUVNL : Mr. Sachin Kumar, Sr. S.C.
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02/12.12.2025
1. Adjournment has been sought for by the learned counsel for the petitioner.
2. As prayed for, put up this case after a week.
(Rajesh Kumar, J.) 12.12.2025 Shahid/ uploaded