Bombay High Court
The Ugar Sugar Works Ltd vs Asst. Commissioner Of Income Tax Circle ... on 21 March, 2024
Author: Neela Gokhale
Bench: K. R. Shriram, Neela Gokhale
2024:BHC-AS:13869-DB
1/1 903-aswp-3631-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 3631 OF 2022
The Ugar Sugar Works Ltd. ...Petitioner
Versus
Assistant Commissioner of Income Tax, Circle,
Sangli & Ors. ...Respondents
Mr. Tanzil Padvekar for Petitioner.
Mr. Suresh Kumar for Respondents-Revenue.
CORAM: K. R. SHRIRAM &
DR. NEELA GOKHALE, JJ.
DATED: 21st March 2024
PC:-
1. In the order dated 23rd January 2024, after Paragraph No. 6 the following paragraph be inserted :
"7. After passing an order disposing objections filed by Petitioner, in case the objections are not accepted by the Assessing Officer, then the Assessing Officer should complete reassessment proceedings on or before 30th June 2024 as per the provisions of law."
2. Paragraph nos. 7 & 8 be suitably re-numbered.
3. Rest of the order remains unaltered. Original order to be corrected accordingly.
(DR. NEELA GOKHALE, J.) (K. R. SHRIRAM, J.)
Digitally signed
by GITALAXMI
GITALAXMI KRISHNA
KRISHNA KOTAWADEKAR
KOTAWADEKAR Date:
2024.03.21
17:00:39 +0545
Gitalaxmi
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