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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(13) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(13)The Agency may consider covering each guard/supervisor under insurance cover.
  Form-I Passport sizeRecentPhotograph Attested byIstClassGazette Officer
(See Rule 4)
Form for Verification of Antecedents
*Thumb Impression* of the applicant_____________________________Signature of the applicant_______________________________________For official use only :
Form number Name of the police station sent for policeverification Date
     
Fee Amount Rs.______________________Cash/D. D.________________Name of Bank and Branch_______________________________________D. D. No._____________________Date of Issue____________________N. B. - Please read the instructions carefully before filling the form. Please fill in Block Letters :(Caution : Please furnish information. Furnishing of incorrect information or suppression of any material information in the form will render the candidate unsuitable for grant of licence)