Section 33A(1) in The Gujarat University Act, 1949
(1)Every college (other than a Government college or a college maintained by the Government) affiliated before the Commencement of the Gujarat University (Amendment) Act, 1972 (Gujarat 6 of 1973) (hereinafter in this section referred to as "such commencement")-(a)shall be under the management of a governing body which shall include amongst its members the Principal of the college, a representative of the University nominated by the Vice-Chancellor, and three representatives of the teachers of the college and at least one representative each of the members of the non-teaching staff and the students of the college, to be elected respectively from amongst such teachers, members of the nonteaching staff and students, and(b)that for recruitment of the Principal and members of the teaching staff of a college there is a selection committee of the college which shall include-