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[Cites 0, Cited by 0] [Section 176] [Entire Act]

Union of India - Subsection

Section 176(c) in The Coal Mines Regulations, 2011

(c)The competent person so appointed shall make a thorough search for the articles referred to in clause (a) and in particular shall -
(i)search or tum out all pockets;
(ii)pass his hand over all clothing; and
(iii)examine any article in the possession of the person searched.