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Patna High Court - Orders

Ashok Yadav vs The State Of Bihar on 21 March, 2022

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                    Civil Writ Jurisdiction Case No.9919 of 2020
     ======================================================
1.    Ashok Yadav S/o Sinhasan Prasad Yadav, Resident of Village - Chakhan,
      P.O. Shamkauria, P.S. Isuapur, District - Saran, posted at NPS Tedha
      Mathiya, Isuapur.
2.   Sadhvi Kumari Sharma, D/o Lakhan Lal Sharma, R/V and P.O. Dumari
     Chhapiya, P.S. Isuapur, District - Saran, Posted at UMS Dumari Krit Singh
     Ke Tola, Isuapur.
3.   Renu Kumari, D/o Sant Prasad, R/V and P.O. Amardah, P.S. Isuapur, District
     - Saran, posted at UMS Amardah, Isuapur.
4.   Md. Ahsan Ansari, S/o Abdus Subhan, R/V Mahuli, P.O. Rampur Atauli, P.S.
     Isuapur, District - Siwan, posted at UMS Sadhwara, Isuapur.
5.   Vakil Sharma, S/o Mainejar Sharma, R/V and P.O. Sikati Bhikham, P.S.
     Masrak, District - Saran, posted at PS Datra Pursauli, Isuapur.
6.   Shabnam Ara, D/o Jauhar Ali, R/V Katsa, Madarpur, Saran, Posted at NPS,
     Vidyalay, Newada, Isuapur.
7.   Shailesh Kumar, S/o Shyam Nath Rai, R/V Bajrahiya, Post- Amardah, P.S.
     Isuapur, District - Saran, posted at NPS Nipaniya Yadav tola.
8.   Anita, D/o Chandrika Ray Resident of Village - Chhapiya, P.S. Taraiya,
     District - Saran, posted at NPS Chhapiya Bichla tola.
9.   Savita Kumari, D/o Jainath Ram, Resident of Village - Saidpur, P.O. and P.S.
     Parsa, District Saran, posted at MS Siswan, Isuapur.
10. Priyanka, D/o Dinanath Singh, Resident of Village- Gangoi, P.O.
    Shamkauria, P.S. Isuapur, District - Saran, posted at NPS Salempur, Kauren
    Tola.
11. Shagufta Azami, D/o Saifuddin Ansari, Resident of Village and P.O. and P.S.
    Isuapur, District -Saran, posted at NPS Govindapur, Isuapur.
12. Shamim Akhtar, S/o Abdul Khatib, Resident of Masrakh East Tola, P.O. and
    P.S. Masrakh, District - Saran, posted at NPS Jaithar South Tola, Isuapur.
13. Wazid Ali, S/o Amanat Husain Resident of Village - Pyarepur, P.O.
    Salempur, P.S. Isuapur, District - Siwan, posted at PS Datra Yadav tola.
14. Rekha Kumari, D/o Manmohan Prasad, Resident of Village - Kadipur, P.O.
    Nagra, District - Saran, posted at MS Banni Nagra.
15. Md. Azhar Ali, S/o Md. Idrish Siddique, Resident of Village - Rudalpur
    Madhopur, District - Saran, posted at NPS Urdu Bishanpura, Jalalpur.
16. Nusrat Parween, D/O Khwaja Mainuddin, Resident of Village - Harpur
    Karah, P.S. Baniyapur, District - Saran, posted at MS Katesar Nagra.
17. Md. Rizwan Alam, S/o Samiul Haque, Resident of Village - Nemat Tola
    Baniyapur, P.O. and Baniyapur, District- Saran, posted at PS. Samhota,
    Jalalpur.
18. Shabnam Khatoon, D/o Md. Yusuf Ansari, R/V and P.O. Sonauli, P.S.
    Mashrak, District - Saran, posted at NPS Maricha, South tola, Baniyapur.
19. Md. Asif Hasan Ansari, S/o Md. Monir Ansari, Resident of Village and P.O.
 Patna High Court CWJC No.9919 of 2020(2) dt.21-03-2022
                                            2/4




        Sonauli, P.S. Mashrak, District - Saran, posted at PS Mahuli, Urdu, Isuapur.
  20. Ajay Kumar Tiwari, S/o Baliram Tiwari, R/V- Mashrak Purab Tola, P.O. and
      P.S. Mashrak, District - Saran, posted at NPS Khajuri Koiri Tola, Mashrak.
  21. Sabita, D/o Vindhyachal Singh, Resident of Village - Kumbhalla, P.O. Jikati
      Bhikham, P.S. Isuapur, District - Saran, posted at NPS Datra Yadav tola,
      Isuapur.
  22. Rina Kumari, D/o Sudama Prasad Chaurasiya, Resident of Village - Dumari
      Chhapiya, P.O. Chhapiya, P.S. Taraiya, District - Saran, posted at PS
      Fenahara Gadi tola, Isuapur.
  23. Abhay Kumar Ram, S/o Banarasi Ram, Resident of and P.O. and P.S.
      Sonpur, District - Saran, posted at KPS Rasulpur Nagra, Baijalpur Ke Sho.
  24. Shahina Praveen, D/O Qayum Ansari, Resident of Village - Mahuli, P.O.
      Agauthar Nanda, P.S. Taraiya, District - Saran, posted at PS Koreya Nagra.
  25. Anjum Ara, D/o Md. Islam, R/O Darwan, P.S. Isuapur, District - Saran,
      posted at UMS Peyarepur Darwan Urdu, Isuapur.
  26. Sunita Kumari, D/o Bikaram Aditya Ojha, Resident of Village - Aphar
      Nagra, District - Saran, posted at PS Affour Harijan Tola, Nagra.
  27. Shriniwas Singh, S/o Ram Arja Singh, Resident of Village - Marahiya, P.O.
      Meera Musehari, Amar Chhapra, District - Saran, posted at UMS Kadipur
      Nagra.
  28. Fanindra Kumar Singh, S/o Shyam Narayan Singh, Resident of Village -
      Near Middle School, Ward No. 03, Katesar Bujurg, District - Saran, posted
      at Govt. Middle School, Banni Nagra.
  29. Jay Prakash Thakur, S/O Harihar Nath Thakur, Resident of Village - Hardi
      Tola, Mareba, District - Saran, posted at UMS Kadipur Nagra.
  30. Chanda Kumari, D/o Shankar Ram, R/V- Saraswati Mandir, Mali Ghat
      Kalibanni road, Muzaffarpur, District - Muzaffarpur, poste at UMS Kadipur
      Nagra.
  31. Ashraf Ali, S/o Abdus Sattar, Resident of Village - Mahuli, P.O. Rampur
      Atauli, P.S. Isuapur, District - Saran, posted at PS Mahuli Urdu Isuapur.
  32. Farida Khatoon, D/O Mukhtar Husain, Resident of Village - Harpur Kotahi,
      Panditpur, District - Saran, posted at NPS Ramchaura, Isuapur.
  33. Md. Harun Rashid, S/o Md. Kashim Ansari, Resident of Village - Mahuli,
      P.O. Rampur Atauli, P.S. Isuapur, District - Saran, posted at MS
      Ramdhanaw, Baniyapur.
  34. Anjum Ara, D/O Jauhar Ali, Resident of Village - Katsa, P.O. Madanpur,
      Baniyapur, District - Saran, posted at NPS Nawada.
  35. Lakshman Kumar Paswan, S/O Dinanath Paswan, Resident of Village and
      P.O. and P.S. Nagra, District - Saran, posted at UKMS Dumari, Nagra.
  36. Barun Kumar Singh, S/o Kameshwar Prasad Singh, R/V and P.O. Sonauli,
      P.S. Masrakh, District - Saran, posted at NPS Sikati Khanjahan, Masrakh.
  37. Shahina Parveen, D/o Manjur Alam, Resident of Village - Darwan, P.O. and
      P.S. Isuapur, District Saran, posted at UMS Sahwan, Isuapur.
  38. Sabeha Khatoon, D/o Safi Ansari, Resident of Village and P.O. Shamkauria,
 Patna High Court CWJC No.9919 of 2020(2) dt.21-03-2022
                                            3/4




        P.S. Isuapur, District - Saran, posted at MS Amardah, Isuapur.
  39. Abdul Ali, S/o Abdul Jabbar, Resident of Village and P.O. Jaithar, P.S.
      Isuapur, District- Saran, posted at PS Bajrahiya, Isuapur.
  40. Nasim Akhtar, S/o Md. Umar Ansari, Resident of Village - Darwan Tola
      Pyarepur, P.O. Salempur, P.S. Issuapur, District - Saran, posted as MS Lerwa
      Marhowrah.
  41. Shuvanti Kumari D/o Ramsinghar Manjhi, R/V- Bajrahiya, P.O. Amardah,
      P.S. Isuapur, District - Saran, posted at Primary School, Bajjrahiyan, Isuapur.
  42. Md. Husnain, S/o Md. Subhan Ansari, R/V and P.O. Jaithar, P.S. Isuapur,
      District - Saran, posted at UMS Jaithar Isuapur.
  43. Shankar Ram, S/O Rameshwar Ram, R/V and P.O. Amardah, P.S. Isuapur,
      District Saran, posted at PS Fenhara, Gadi Tola, Isuapur.
  44. Mamta Singh, D/o Devkumar Singh, Resident of Village - Narharpur, P.O.
      Kishunpur, District - Siwan, posted at NPS Jaithar South tola, Isuapur.
  45. Om Prakash Singh, S/o Baleshwar Singh, R/O and P.O. Jaithar, P.S. Isuapur,
      District - Saran, posted at NPS, Jaithar South Tola, Isuapur.
  46. Pratima Kumari, D/o Yugal Kishor Baitha, R/V Dumari Chhapiya, P.O.
      Chhapiya, P.S. Taraiya, District - Saran, posted at PS Fenahara Gadi Tola,
      Mathiya, Isuapur.
  47. Mamta Kumari, D/o Sarwanand Prasad, R/V Galimapur, P.O. Mashrak, P.S.
      Isuapur, District - Saran, posted at NPS Semaraha Brahmsthan, Panapur.
  48. Bhandari Kumar, S/o Arjun Prasad Singh, R/V Charihara, P.O. and P.S.
      Mashrak, District - Saran, posted at PS Singahi, Panapur.
  49. Pushpa Devi, D/o Ram Janam Prasad, R/V Sahdauli, Jagatpur, District -
      Siwan, posted at Singahi, Panapur.
  50. Navkant Kumar, S/o Deonath Singh, R/V Galimapur, P.O. Mashrak, P.S.
      Isuapur, District - Saran, posted at NPS, Semaraha, Mashrak.
  51. Jugul Kumar Ram, S/o Anarsi Ram, R/V Ben Chapra, P.O. and P.S.
      Mashrak, District - Saran, posted at MS Chandpura, Isuapur.
  52. Usha Kumari, D/o Awadhesh Bihari Sah, R/V and P.O. and P.S. Isuapur,
      District - Saran, posted at UMS Sahwan, Isuapur.
  53. Md. Salahuddin, S/o Allauddin, R/V Agauthar Sundar, P.O. Agauthar Nanda,
      P.S. Isuapur, District - Saran, posted at Agauthar Kanya Isuapur.
  54. Md. Azharul Quadri, S/o Md. Raisuddin, R/V Taiyabpur, P.O. Kodhauli
      Alam Nagar, District - Katihar, posted at UMS Kanhi Jalalpur.

                                                            ... ... Petitioner/s
                                        Versus
  1.    The State of Bihar through the Additional Chief Secretary, Education
        Department, Government of Bihar, Patna.
  2.    The Director, Primary Education Department, Government of Bihar, Patna.
  3.    The Regional Deputy Director of Education, Saran at Chapra.
  4.    The District Magistrate, Saran.
             Patna High Court CWJC No.9919 of 2020(2) dt.21-03-2022
                                                        4/4




              5.    The District Education Officer, Saran.
              6.    The District Programme Officer (Establishment), Saran at Chapra.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :        Mr.Devendra Kumar, Adv.
                   For the Respondent/s     :        Mr.Lalit Kishore ( AG )
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
                   SHARMA
                                         ORAL ORDER

2    21-03-2022

Heard the parties.

Considering it that this matter is covered by the judgement dated 23.02.2022 passed in C.W.J.C. No. 5489 of 2020 (Suresh Ram Vrs. The State of Bihar & Ors.) and connected matters reported in 2022 (2) B.L.J., 381 and the judgement dated 07.03.2022 passed in C.W.J.C. No. 34 of 2022 (Minakshi @ Sushre Minakshi & Anr. Vrs. The State of Bihar & Ors.), this petition is disposed of with the above terms.

If an appeal is preferred before the District Appellate Authority/State Appellate Authority the same shall be taken-up at the earliest and preferably decided within a period of three months.

(Sanjeev Prakash Sharma, J) Jagdish/-

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