Section 24 in Gujarat Irrigation and Drainage Act, 2013
24. Decision as to amount of compensation conclusive.
- The decision of the Appellate Authority under section 22 or 23 as to the amount of compensation to be awarded, or, if any rule framed under section 47, the decision of the appellate authority in the matter prescribed under section 47 shall be conclusive and final.(C)Formal Adjudication.
