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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(c) in The M.P. Prakoshtha Swamitva Rules, 1976

(c)designation, employment, remuneration and dismissal of the personnel necessary for the maintenance and operation of the................... Condominium, the common areas and facilities and the restricted common areas and facilities;