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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in Industrial Park Scheme, 2008

(k)“industrial unit” means a unit which is,-
(i)located in the Industrial Park;
(ii)a separate and distinct entity assessable to tax under the provisions of the Act having a separate Permanent Account Number (PAN); and
(iii)carrying out industrial activity;