Bombay High Court
M/S. Aditya Enterprise vs City Industrial And Development ... on 19 January, 2023
Author: Sandeep V. Marne
Bench: S.V.Gangapurwala, Sandeep V. Marne
27.15601.22-wp.docx
Digitally IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
BASAVRAJ CIVIL APPELLATE JURISDICTION
BASAVRAJ GURAPPA
GURAPPA PATIL
PATIL Date:
2023.01.21 WRIT PETITION NO. 15601 OF 2022
10:37:21
+0530
M/s. Aditya Enterprise ..... Petitioner
Vs.
CIDCO Ltd. ..... Respondent
WITH
WRIT PETITION NO. 15807 OF 2022
Shree Ganesh Enterprises & Anr. ..... Petitioners
Vs.
CIDCO Ltd. ..... Respondent
WITH
WRIT PETITION NO. 396 OF 2023
Mahaavir Superstructures Pvt. Ltd. ..... Petitioner
Vs.
CIDCO Ltd. ..... Respondent
WITH
WRIT PETITION NO. 15815 OF 2022
Shree Sadguru Infrabuild & Anr. ..... Petitioners
Vs.
CIDCO Ltd. ..... Respondent
Mr. Sanjay Udeshi I/b. Sanjay Udeshi & Co. for the Petitioner in
15601/2022
Mr. R. D. Soni I/b. Ram & Co. for the Petitioners in 15807/2022 and
15815/2022
Mr. G. S. Hegde a/w. Ms. P. M. Bhansali for CIDCO
CORAM: S.V.GANGAPURWALA, ACJ &
SANDEEP V. MARNE, J.
DATED : JANUARY 19, 2023
Basavraj 1/2
27.15601.22-wp.docx
P.C.
1. Mr.Hegde, the learned Counsel for the Respondents seeks time to file reply.
2. Place the matters on 9th February 2023.
(SANDEEP V. MARNE, J) (ACTING CHIEF JUSTICE) Basavraj 2/2