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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(6)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Before commencing any demolition work, specific permission shall be obtained from the Authority, and shall be pasted prominently at the site.