Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Telangana - Subsection

Section 73(a) in Telangana Excise Act, 1968

(a)The Andhra Pradesh (Andhra Area) Abkari Act, 1886 (Act I of 1886), with all subsequent statutory modifications thereof;