Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 695] [Entire Act] Bengal Presidency - Subsection Section 695(6) in Police Regulations, Bengal , 1943 (6)When a sentry violates his orders and is put upon his trial, the head constable or any other officer who posted him shall be called to prove the orders of that particular post.
