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Madhya Pradesh High Court

The State Of Madhya Pradesh Suo Motu (On ... vs Awdhesh Singh Bhadauria (Advocate ... on 21 December, 2018

                                        1                             CONCR-15-2018
                The High Court Of Madhya Pradesh
                           CONCR-15-2018
       (THE STATE OF MADHYA PRADESH SUO MOTU (ON COURTS OWN MOTION) Vs AWDHESH SINGH
                          BHADAURIA (ADVOCATE (ENROLL NO. 2715/1998))

      1
      Gwalior, Dated : 21-12-2018
               Shri Ankur Mody, learned Additional Advocate General, for the
     petitioner.
               Issue notice to the proposed contemner on payment of process fee by
     registered AD within seven days, returnable within four weeks.

               List the case on 23rd January, 2019.
               Let paper book be supplied to the Learned Additional Advocate
     General.



          (SANJAY YADAV)                                      (VIVEK AGARWAL)
              JUDGE                                                 JUDGE


     mani



SUBASRI MANI
2018.12.22

15:43:46 +05'30'