Madhya Pradesh High Court
The State Of Madhya Pradesh Suo Motu (On ... vs Awdhesh Singh Bhadauria (Advocate ... on 21 December, 2018
1 CONCR-15-2018
The High Court Of Madhya Pradesh
CONCR-15-2018
(THE STATE OF MADHYA PRADESH SUO MOTU (ON COURTS OWN MOTION) Vs AWDHESH SINGH
BHADAURIA (ADVOCATE (ENROLL NO. 2715/1998))
1
Gwalior, Dated : 21-12-2018
Shri Ankur Mody, learned Additional Advocate General, for the
petitioner.
Issue notice to the proposed contemner on payment of process fee by
registered AD within seven days, returnable within four weeks.
List the case on 23rd January, 2019.
Let paper book be supplied to the Learned Additional Advocate
General.
(SANJAY YADAV) (VIVEK AGARWAL)
JUDGE JUDGE
mani
SUBASRI MANI
2018.12.22
15:43:46 +05'30'