Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Rajasthan State Dental Council Rules, 2008

(2)If there is an equality of votes between any two or more candidates, the Returning officer, shall after notice to the candidates concerned, decide by drawing lots which candidate or candidates he shall declare to have been elected.