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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Haryana - Subsection

Section 73(2)(c) in Haryana Housing Board Act, 1971

(c)the form of annual housing programme, budget and schedule of staff of officers and servants, particulars of housing schemes and other particulars to be contained in the programme under section 23;