Supreme Court - Daily Orders
Md. Naseem Baig vs All India Council For Technical ... on 18 November, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.24 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1341/2019
MD. NASEEM BAIG & ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)
(FOR ADMISSION)
Date : 18-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Ms. Meenakshi Arora, Sr. Adv.
Ms. Bhabna Das, Adv.
Mr. Krishna Dev Jagarlamudi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P. (C) No. 1225/2019.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.11.18 15:46:51 IST Reason: