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Supreme Court - Daily Orders

Md. Naseem Baig vs All India Council For Technical ... on 18 November, 2019

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

     ITEM NO.24                              COURT NO.4                  SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                                Writ Petition(s)(Civil)     No(s).   1341/2019

     MD. NASEEM BAIG & ORS.                                               Petitioner(s)

                                                    VERSUS

     ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS.                     Respondent(s)

     (FOR ADMISSION)

     Date : 18-11-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                 Ms. Meenakshi Arora, Sr. Adv.
                                       Ms. Bhabna Das, Adv.
                                       Mr. Krishna Dev Jagarlamudi, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with W.P. (C) No. 1225/2019.

(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.11.18 15:46:51 IST Reason: