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[Cites 0, Cited by 0] [Section 75A(5)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(5)(d) in The Representation of the People Act, 1951

(d)corresponding new bank having the meaning assigned to it in clause (da) of section 5 of the Banking Regulation Act, 1949 (10 of 1949);