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[Cites 0, Cited by 0] [Section 3B(3)] [Section 3B] [Entire Act]

State of West Bengal - Subsection

Section 3B(3)(d) in West Bengal Land Reforms Rules, 1965.

(d)the land is situated within 45 metres from any public road, railway track or any irrigation or drainage canal or any irrigation or drainage embankment, such distance being measured horizontally from the outer toe of the bank or the outer edge of the cutting, as the case may be.