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[Cites 0, Cited by 0] [Section 271(1)] [Section 271] [Entire Act]

Nagpur Province - Subsection

Section 271(1)(a) in The City of Nagpur Corporation Act, 1948

(a)a direction that in any street, portion of a street or locality specified in the scheme the elevation and construction of the frontage of all buildings thereafter erected or re-erected shall, in respect of their architectural features, be such as may be fixed for the locality;