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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(2)(d) in Jhargram University Act, 2017

(d)the Secretary, Department of Higher Education, Science and Technolgy and Biotechnology, Government of West Bengal or his nominee not below the rank of Joint Secretary to the Government of West Bengal;